Section 8(1) in Andhra Pradesh Municipalities (Licences For Projections and Lease of Road Sides and Street Margins) Rules, 1969
(1)No lease or road-side or street margin shall be granted by the Municipal Commissioner for(a)temporary occupation for a period exceeding thirty days in all;(b)agricultural purpose; and(c)commercial purpose not connected with any local fair or, festival or any other public function.
