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[Cites 0, Cited by 0] [Section 38B] [Entire Act]

State of Gujarat - Subsection

Section 38B(8) in The Gujarat University Act, 1949

(8)In the case of an autonomous college, autonomous recognized institution or autonomous University Department, the University shall continue to exercise general supervision over such college, institution or Department and to confer degrees on the students of the college, institution or Department passing any examination qualifying for any degree of the University.