Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Rajasthan - Subsection Section 47(3) in Rajasthan Para-medical Council Regulations, 2014 (3)On payment of the renewal fee and the fine, if any, the Registrar shall make an entry of renewal on the Certificate of Registration.
