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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(ii) in Gujarat Government Rules of Business, 1990

(ii)All matters pertaining to appointments, postings, transfers, promotions, conduct and grant of leave exceeding two months etc. in respect of Class-I Officers of the Secretariat Departments except officers not borne on the Secretariat Cadre; and