Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Delhi Development Authority vs Skipper Construction on 18 September, 2019

Bench: A.M. Khanwilkar, Dinesh Maheshwari

                                                  1

     ITEM NO.1                           COURT NO.8                  SECTION XIV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).     21000/1993

     DELHI DEVELOPMENT AUTHORITY                                       Petitioner(s)

                                                 VERSUS

     SKIPPER CONSTRUCTION            & ANR.                            Respondent(s)

     IA No. 151341/2018 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 91626/2017 - APPROPRIATE ORDERS/DIRECTIONS)

     Date : 18-09-2019 These applns.were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI

     Amicus Curiae                 Mr.   Dayan Krishnan, Sr. Adv.
                                   Mr.   Gautam Narayan, AOR
                                   Ms.   Manvi Priya, Adv.
                                   Mr.   Sanjeevi Seshadri, Adv.

     For Petitioner(s)             Mr. Kamini Jaiswal, AOR (NP)

     For Applicant(s)              Mr. Deeptakirti Verma, AOR

     For Respondent(s)             Mr.   A.K. Sanghi, Sr. Adv.
                                   Mr.   Vikrant Yadav, Adv.
                                   Mr.   T.A. Khan,Adv.
                                   Mr.   Raj Bahadur Yadav,Adv.
                                   Mr.   Ajay Kumar Singh, Adv.
                                   Ms.   Rekha Pandey, Adv.
                                   Mr.   B.V. Balaram Das, Adv.
                                   Ms.   Anil Katiyar, Adv.
                                   Mr.   Arvind Kr. Sharma, Adv.

                                   Mr. Somiran Sharma, Adv.

                                   Mr. K.L. Gautam, Adv.
                                   Ms. Arundhati Chakrobarty, Adv.
                                   Mr. Brij Bhushan, AOR
Signature Not Verified


                                   Ms.   Mridula Singh Saini, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2019.09.19
14:53:08 IST
Reason:                            Mr.   Hitesh Kumar Sharma, Adv.
                                   Mr.   Kirti Pal Singh, Adv.
                                   For   Mr. Naresh Kumar, AOR
                               2

              Mr. Rameshwar Prasad Goyal, AOR

              Mr. Sarad Kumar Singhania, AOR

              Mr. Ravindra Kumar, AOR

              Mr. Arun Aggarwal, AOR

              Mr. Irshad Ahmad, AOR

              Mr. Nischal Kumar Neeraj, AOR

              Ms. Madhurima Tatia, AOR

              Mr. Sandeep Bhalla, AOR

              Mr. Satyendra Kumar, AOR

              Mr. Shiv Kumar Suri, AOR

              Mr. V. K. Verma, AOR

              Mr. Anuvrat Sharma, AOR

              Mr. B. K. Satija, AOR

              M/S.   Legal Options, AOR

UPON hearing the counsel the Court made the following
                     O R D E R

List the matter along with pending application(s) after two weeks, awaiting a note from the learned amicus curiae, Shri Dayan Krishnan, senior counsel, in response to the application(s) filed by the applicant-Skipper Bhawan Flat Buyers’ Association.

Counsel for the applicant submits that I.A. 205/2017 is for similar relief. He submits that this application, as per his understanding, is already disposed of. Office to verify the position  3 and do the needful. If the said application is still pending, office may list the same along with this case on the next date.

 (NEETU KHAJURIA)                  (VIDYA NEGI)
   COURT MASTER                    COURT MASTER