Supreme Court - Daily Orders
Rajbir Singh & Others vs State Of Haryana & Others on 25 March, 2015
Author: Chief Justice
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C.)NO. 532 OF 2015
IN
CIVIL APPEAL NO.1514 OF 2012
RAJBIR SINGH AND ORS. PETITIONER(S)
VERSUS
STATE OF HARYANA AND ORS. RESPONDENT(S)
W I T H
REVIEW PETITION (C.)NO. 533 OF 2015
IN
CIVIL APPEAL NO.1621 OF 2012
DILAWAR SINGH AND ORS. PETITIONER(S)
VERSUS
STATE OF HARYANA AND ORS. RESPONDENT(S)
W I T H
REVIEW PETITION (C.)NO. 692 OF 2015
IN
CIVIL APPEAL NO.8812 OF 2012
KARAM SINGH PETITIONER(S)
VERSUS
STATE OF HARYANA AND ORS. RESPONDENT(S)
Signature Not Verified
Digitally signed by
Ramana Venkata Ganti
Date: 2015.03.25
16:39:08 IST
Reason:
: 2 :
O R D E R
Delay condoned.
We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, accordingly, dismissed.
.....................CJI.
(H.L. DATTU) .....................J. (MADAN B. LOKUR) .....................J. (A.K. SIKRI) NEW DELHI;
MARCH 25, 2015
CHAMBER MATTER SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 532/2015 In C.A. No. 1514/2012. RAJBIR SINGH & OTHERS Petitioner(s) VERSUS STATE OF HARYANA & OTHERS Respondent(s) WITH R.P.(C) No. 533/2015 In C.A. No. 1621/2012 (With appln.(s) for exemption from filing c/c of the impugned judgment and appln.(s) for c/delay in filing review petition and ) R.P.(C) No. 692/2015 In C.A. No. 8812/2012 (With appln.(s) for c/delay in filing review petition and appln.
(s) for exemption from filing c/c of the impugned judgment and ) Date : 25/03/2015 These petitions were circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petitions are dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)