Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 25 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983 25. Duties and functions of the Consultants. - The Consultants shall discharge such duties and perform such functions as are assigned to him by the Board/Chairman/Member-Secretary.
