Punjab-Haryana High Court
Sukhwinder Kaur @ Bawi And Anr vs Kulwinder Kaur on 5 August, 2022
Author: Deepak Sibal
Bench: Deepak Sibal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.231
CRM-M-46786-2018
Date of decision : 05.08.2022
Sukhwinder Kaur @ Bawi and another ....Petitioners
Versus
Kulwinder Kaur ....Respondent
CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
Present: Mr. Sukhmeet Singh, Advocate
for the petitioners.
* * *
DEEPAK SIBAL, J. (Oral)
Learned counsel for the petitioners seeks to withdraw the present petition.
Dismissed as withdrawn.
August 05, 2022 (DEEPAK SIBAL)
Jyoti 1 JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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