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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2)(a) in Madhya Pradesh Social Audit Rules, 2013

(a)build capacities of Gram Sabhas for conducting social audit and towards this purpose identify, train and deploy suitable resource persons at village, block, district and State level, drawing from primary stakeholders and other civil Society Organisations having knowledge and experience of working for the rights of the people;