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[Cites 0, Cited by 1] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(1) in The Punjab School Education Board Act, 1969

(1)The State Government shall have the power to make a reference to the Board with regard to any matter of policy or in respect of any act done by it in contravention of the provisions of this Act or the regulations made thereunder.