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Bengal Presidency - Section

Section 23 in Police Regulations, Bengal , 1943

23. Relations between Sub-divisional Police Officer and Sub-divisional Magistrate. [§. 12, Act V, 1861].

- The Sub-divisional Police Officer shall consult the Sub-divisional Magistrate in all matters affecting the criminal administration and the maintenance of peace in the subdivision. His relations with the Sub-divisional Magistrate shall generally be similar to those between the Superintendent and the District Magistrate.