Madhya Pradesh High Court
Iftekhar @ Bhura Malgujar vs The State Of Madhya Pradesh on 28 June, 2023
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 24526 of 2023
(IFTEKHAR @ BHURA MALGUJAR Vs THE STATE OF MADHYA PRADESH)
Dated : 28-06-2023
Shri Rahul Sharma - Advocate for the applicant.
Shri S. M. Patel - Panel Lawyer for respondent/ State.
As per learned counsel for the State, case diary is not available. Let it be produced on the next date positively. List after one week.
(DINESH KUMAR PALIWAL) JUDGE mrs. mishra Signature Not Verified Signed by: DEEPA MISHRA Signing time: 6/30/2023 2:55:23 PM