Section 29(1) in The Haryana Sports Council Act, 2016
(1)For the purpose of promotion of sports among civil services, there shall be a Civil Services Sports Promotion Board under the chairmanship of the Chief Secretary, Haryana with following members, namely:-(i)Administrative Secretary, Finance Department, Haryana;(ii)Administrative Secretary, Home Department, Haryana;(iii)Administrative Secretary, Sports and Youth Affairs Department, Haryana, Vice-Chairman;(iv)Director General Police, Haryana;(v)Director, Sports and Youth Affairs, Haryana-Member Secretary;(vi)Two members to be nominated by the Chairman, Civil Services Sports Promotion Board from among the recognized employees associations office bearers or recognized sports bodies of employees.
