Madhya Pradesh High Court
Makhan Lal Patel vs Parmanand on 12 May, 2015
CRA-3439-2014 (MAKHAN LAL PA TEL Vs PARMANAND) 12-05-2015
Shri Manish Awasthi, learned counsel for the appellant. Appeal is admitted for hearing. List along with Cr.A.No.3086/2014 for analogous hearing.
(RAJENDRA MENON) (MOOL CHAND GARG) JUDGE JUDGE