Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Baby Sakshi Greola vs Manzoor Ahmad Simon on 24 April, 2018

Bench: Ranjan Gogoi, R. Banumathi

     ITEM NO.2                            COURT NO.3                SECTION XIV

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11292/2018

     (Arising out of impugned final judgment and order dated 07-11-2017
     in MACA No. 1107/2011 passed by the High Court Of Delhi at New
     Delhi)

     BABY SAKSHI GREOLA                                               Petitioner(s)

                                                   VERSUS

     MANZOOR AHMAD SIMON & ANR.                                       Respondent(s)

     ( IA No.54353/2018-CONDONATION OF DELAY IN FILING                )

     Date : 24-04-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)               Ms. Aruna Mehta, Adv.
                                     Mr. Sanjeev Mehta, Adv.
                                     Ms. Manjeet Chawla, AOR

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Delay condoned.

Issue notice.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.04.25 17:39:59 IST Reason: