Supreme Court - Daily Orders
Baby Sakshi Greola vs Manzoor Ahmad Simon on 24 April, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.2 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11292/2018
(Arising out of impugned final judgment and order dated 07-11-2017
in MACA No. 1107/2011 passed by the High Court Of Delhi at New
Delhi)
BABY SAKSHI GREOLA Petitioner(s)
VERSUS
MANZOOR AHMAD SIMON & ANR. Respondent(s)
( IA No.54353/2018-CONDONATION OF DELAY IN FILING )
Date : 24-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Ms. Aruna Mehta, Adv.
Mr. Sanjeev Mehta, Adv.
Ms. Manjeet Chawla, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Delay condoned.
Issue notice.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.04.25 17:39:59 IST Reason: