Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(1)(a) in Ajmer Development Authority Act, 2013

(a)the urban area of Ajmer shall cease to vest in the Urban Improvement Trust, Ajmer (hereinafter referred to as the Trust), and the Trust shall cease to exercise jurisdiction or the function in that area ;