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[Cites 0, Cited by 2] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(a) in The Border Security Force Act, 1968

(a)in any report, return, list, certificate, book or other document made or signed by him, or of the contents of which it is his duty to ascertain the accuracy, knowingly makes, or is privy to the making of, any false or fraudulent statement; or