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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(7) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Rules, 1995

(7)When the appeal is allowed by the appellate authority, the authorised officer, on getting back the records along with a copy of that order, shall comply with the same.