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Union of India - Section

Section 75 in The Railway Protection Force Rules, 1987

75. Special provision for ancillary staff.

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75.1Ancillary staff, as specified in Schedule I, shall form part of the enrolled members of the Force.
75.2Notwithstanding anything contained on sub-rule 48.2(ii) and I rule 49, acandidate who, in the opinion of the authority, is otherwise qualified and proficient inhis trade or skill may be enlisted as a Constable for that trade or skill.
75.3Notwithstanding anything contained in rules 7 an 16, for purpose of promotionand advancement in career, the ancillary staff shall form a separate cadre for eachtrade or skill on the zonal railway, or as the case may, on the Railway Protection Special Force and shall be promoted to the next higher rank of their category on thebasis of seniority subject to rejection of unit.