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Andhra Pradesh High Court - Amravati

K Rana Prathap Simha vs K Sankar Reddy on 9 October, 2025

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                                  C.R.P.No.2632 of 2025

                                   PROCEEDING SHEET

Sl.
No     DATE                                                                       OFFICE
                                                ORDER

NOTE 09.10.2025 NV, J I.A.No.1 of 2025 Heard learned counsel for the petitioner. For the reasons stated in the accompanying affidavit, there shall be stay of all further proceedings in O.S.No.22/2019 on the file of VII Additional District Judge, Kadapa if the Court below not proceeded for hearing. If the Court below already heard the matter, not to deliver the judgment and decree till the next date of hearing.

C.R.P.No.2632 of 2025

Learned counsel for the petitioner is permitted to take out personal notice by RPAD on respondents and file proof of service.

List the matter on 23.10.2025.

______ NV, J krk