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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 66(1)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

(a)the existence of any vacancy in, or any defect in the constitution of the State Urban and Country Planning Board or any Local Planning Authority;