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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(1)(c) in Uttar Pradesh Chit Funds Act, 1975

(c)filing with the Registrar of the chit agreement and copies of the documents under sections 12, 22, 23, 31 and 34 ;