Supreme Court - Daily Orders
Subrata Bhattacharya vs Securities And Exchange Board Of India on 11 January, 2016
Bench: Anil R. Dave, Shiva Kirti Singh, Adarsh Kumar Goel
ITEM NO.28 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.13301/2015
SUBRATA BHATTACHARYA Appellant(s)
VERSUS
SECURITIES & EXCHANGE BOARD OF INDIA Respondent(s)
(With appln.(s) for exemption from filing c/c of the impugned
judgment and permission to file additional documents and stay and
office report)
WITH
C.A. No.13319/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and ex-parte stay and permission to file additional
documents and office report)
C.A. No.13394/2015
(With appln.(s) for ex-parte stay and impleadment and intervention
and permission to file additional documents and office report)
C.A. No. 13410/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and exparte stay and office report)
W.P.(C) No. 500/2015
(With appln. for directions and Office Report)
T.C.(C) No. 134/2015
Date : 11/01/2016 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Anil Diwan,Sr.Adv.
Mr. Amit Pawan,Adv.
Mr. Abhishek Amritanshu,Adv.
Mr. Anand Nandan,Adv.
Mr. Shailendra Kumar,Adv.
Mr. Suryodaya Prakash Tiwari,Adv.
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2016.01.13
17:24:59 IST
Reason:
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Mr. Kapil Sibal,Sr.Adv.
Dr. A.M. Singhvi,Sr.Adv.
Mr. C.A. Sundram,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Sameer Rohatgi,Adv.
Mr. Paras Anand,Adv.
Mr. Amit Bhandari,Adv.
For Mr. E. C. Agrawala,Adv.
Mr. C.P. Chandrasekharan,Adv.
Mr. P.B. Suresh,Adv.
Mr. Vipin Nair,Adv.
Mr. Prithu Garg,Adv.
For M/s. Temple Law Firm,Advs.
Mr. Arvind P.Datar,Sr.Adv.
Mr. Pratap Venugopal,Adv.
Ms. Surekha Raman,Adv.
Mr. Purushottam K. Jha,Adv.
Ms. Niharika,Adv.
Mr. Aman Shukla,Adv.
For M/s. K. J. John & Amp.Co.,Advs.
For Respondent(s) Mr. Shashank Bajpai,Adv.
Ms. Shakun S.Shukla,Adv.
Mr. Prakash Kumar Singh,Adv.
Mr. Arvind P.Datar,Sr.Adv.
Mr. Pratap Venugopal,Adv.
Ms. Surekha Raman,Adv.
Mr. Purushottam K. Jha,Adv.
Ms. Niharika,Adv.
Mr. Aman Shukla,Adv.
For M/s. K. J. John & Amp.Co.,Advs.
Mr. Sarabjot Singh,Adv.
Mr. Laxmi Narayan,Adv.
Mr. Alex Joseph,Adv.
For BJ Law Office
Mr. Prashant Bhushan,Adv.
Mr. Omanakuttan K.K.,Adv.
Mr. Govind Jee,Adv.
Mr. Rajiv Ranjan Dwivedi,Adv.
Mr. Amritpal Singh Gambhir,Adv.
Mr. Shantanu Kumar,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List these matters on 2nd February, 2016 along with Transfer Petition (Civil) Nos. 45 of 2016 and 46 of 2016.
(Anita Malhotra) (Sneh Bala Mehra)
Court Master Assistant Registrar
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