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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(8)(8) in National Rural Employment Guarantee Act, 2005

8.1.2Job Card Register. - Every Gram Panchayat shall maintain a Job Card Register and a duplicate thereof in the computerized form shall be maintained in the office of the Programme Officer The proforma is given in Annexure A-6.