Section 46(2)(a) in West Bengal Shops and Establishments Rules, 1964

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(2)(a) in West Bengal Shops and Establishments Rules, 1964

(a)during any day or half day specified in a notice under sub-section (3) of section 5 as the day or half day during which the shop or establishment shall.be entirely closed in each week, or

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State of West Bengal - Subsection

Section 46(2)(a) in West Bengal Shops and Establishments Rules, 1964