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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1)(b) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(b)where the person to be served is a firm, if the document is addressed to the firm at its principal place of business, indentifying it by the name or style under which its business is carried on, and is either-
(i)sent by registered post; or
(ii)left at the said place of business;