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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

Union of India - Subsection

Section 214(1)(d) in The Merchant Shipping Act, 1958

(d)a report on the quality of work of each member of his crew, or a statement that the master declines to give an opinion thereon with statement of his reasons for so declining;