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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(3) in Uttarakhand Bovine Breeding Act, 2018

(3)No prosecution for offences punishable under this Act shall be instituted, except with the prior sanction of an officer authorised in this behalf by the Authority, by notification.