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[Cites 0, Cited by 6] [Section 160(1)] [Section 160] [Entire Act]

Union of India - Subsection

Section 160(1)(ii) in The Income Tax Act, 1961

(ii)in respect of the income of a minor, lunatic or idiot, the guardian or manager who is entitled to receive or is in receipt of such income on behalf of such minor, lunatic or idiot;