Section 2(1) in The Manipur Co-operative Societies Act, 1976

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State of Manipur - Subsection

Section 2(1) in The Manipur Co-operative Societies Act, 1976

(1)"Agricultural marketing society" means a society-

(a)the object of which is the marketing of agricultural produce and the supply of implements and other requisites for agricultural production, and

(b)not less than three-fourth of the members of which are agriculturists or societies formed by agriculturists;