Punjab-Haryana High Court
B.K. Sachdeva And Others vs State Of Punjab And Others on 2 July, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No. 19963 of 2011(O&M)
B.K. Sachdeva and others
.....Petitioners
Versus
State of Punjab and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajinder Goyal, Advocate for the petitioners.
Mr. Ranvir S. Chauhan, Deputy Advocate General, Punjab. Mr. Amrit Paul, Advocate for respondent No.5.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in CWP No. 22868 of 2010, titled as Rajnish Kumar and others Vs. State of Punjab and others.
(RAJESH BINDAL) JUDGE 02.07.2012 sharmila