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[Cites 1, Cited by 4]

Punjab-Haryana High Court

R.K. Sehgal And Others vs The State Of Haryana And Others on 21 December, 2012

Author: A.K. Sikri

Bench: A.K. Sikri, Rakesh Kumar Jain

   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH

                                  CWP No. 20725 of 2010
                                  Date of Decision : 21.12.2012



         R.K. Sehgal and others
                                                      ...Petitioners

                           Versus

         The State of Haryana and others
                                                    ...Respondents

CORAM: HON'BLE MR. JUSTICE A.K. SIKRI, CHIEF JUSTICE
       HON'BLE MR. JUSTICE RAKESH KUMAR JAIN

Present: Mr. R.K. Chopra, Senior Advocate,
         with Mr. Amit Chopra, Advocate,
         for the petitioners.

         Mr. B.S. Rana and Mr. P.S. Batta, Add. AGs, Haryana.

                              ****
A.K. SIKRI, C.J.

For orders, see CWP No. 19641 of 2009, titled as R.K. Aggarwal and others Vs State of Haryana and others.

(A.K. SIKRI) CHIEF JUSTICE (RAKESH KUMAR JAIN) JUDGE 21.12.2012 Amodh