Punjab-Haryana High Court
R.K. Sehgal And Others vs The State Of Haryana And Others on 21 December, 2012
Author: A.K. Sikri
Bench: A.K. Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 20725 of 2010
Date of Decision : 21.12.2012
R.K. Sehgal and others
...Petitioners
Versus
The State of Haryana and others
...Respondents
CORAM: HON'BLE MR. JUSTICE A.K. SIKRI, CHIEF JUSTICE
HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. R.K. Chopra, Senior Advocate,
with Mr. Amit Chopra, Advocate,
for the petitioners.
Mr. B.S. Rana and Mr. P.S. Batta, Add. AGs, Haryana.
****
A.K. SIKRI, C.J.
For orders, see CWP No. 19641 of 2009, titled as R.K. Aggarwal and others Vs State of Haryana and others.
(A.K. SIKRI) CHIEF JUSTICE (RAKESH KUMAR JAIN) JUDGE 21.12.2012 Amodh