Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(2)(i) in The Gujarat Agricultural Pests and Diseases Act, 1980 (i)the form and manner in which, and the time within which, notice under section 5 shall be given;