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Delhi High Court - Orders

Pma Construction Co vs Ministry Of Road Transport And Highway on 29 November, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(I) (COMM.) 177/2023
                                                PMA CONSTRUCTION CO                                                           ..... Petitioner
                                                            Through:

                                                                                      versus

                                                MINISTRY OF ROAD TRANSPORT AND HIGHWAY
                                                                                           ..... Respondent
                                                              Through: Mr. Raghav Sharma, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 29.11.2023 Hon'ble Judge is on leave today. List on 12.01.2024.

BY ORDER COURT MASTER NOVEMBER 29, 2023/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 01:43:43