Delhi High Court - Orders
Pma Construction Co vs Ministry Of Road Transport And Highway on 29 November, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 177/2023
PMA CONSTRUCTION CO ..... Petitioner
Through:
versus
MINISTRY OF ROAD TRANSPORT AND HIGHWAY
..... Respondent
Through: Mr. Raghav Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 29.11.2023 Hon'ble Judge is on leave today. List on 12.01.2024.
BY ORDER COURT MASTER NOVEMBER 29, 2023/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 01:43:43