Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 19 in Tamil Nadu Dr. Ambedkar Law University Statutes 19. The Vice-Chancellor shall be provided with a car or in lieu thereof an allowance of Rs. 1,000 per month and free fuel.
