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State of Madhya Pradesh - Section

Section 75F in The M.P. Irrigation Act, 1931

75F. Obstruction or interference with water flowing in field channel prohibited in certain cases.

(1)No person shall, except in accordance with such rules as may be prescribed, do anything which obstructs or interferes or is likely to obstruct or interfere with the flow of water in any field channel.
(2)If any person contravenes the provisions of sub-section (1), he shall be punishable with imprisonment which may extend to six months or with fine which may extend to one thousand rupees or with both.