Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(92) in Jharkhand Municipal Act, 2011 (92)"State Election Commission" means the State Election Commission referred to in Article 243-K and Article 243 -ZA of the Constitution of India and under Section 17 of this Act;
