Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 63 in The Andaman and Nicobar Islands Port Rules, 2004 63. Fire appliances. - Every Inland Steam vessel shall carry the fire appliances prescribed in the rules made under the Inland Vessels Act, 1917 (1 of 1917).
