Himachal Pradesh High Court
Sh. Padam Chand vs . Jodha Ramh on 17 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh. Padam Chand vs. Jodha Ramh Cr.MP(M) No.895 of 2023 17.04.2023 Present: Mr. Mohd. Aamir, Advocate, for the applicant.
Cr.MP(M) No.895 of 2023 Notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days.
Cr.MP No. of 2023
Be registered.
The application is disposed of with a direction to the applicant to file certified copy of judgment and quantum of sentence dated 06.06.2022/07.06.2022, passed by learned Additional Chief Judicial Magistrate,Court No.1, Rohru, District Shimla, H.P. within a period of four weeks.
( Sushil Kukreja ) Judge 17th April, 2023 (reena) ::: Downloaded on - 17/04/2023 20:41:42 :::CIS