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Supreme Court - Daily Orders

Bagga Ram vs M/S Ranbaxy Laboratories on 6 August, 2025

     ITEM NO.65                          REGISTRAR COURT. 2                  SECTION IV-B

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN

     Petition(s) for Special Leave to Appeal (C)                    No(s).   14342/2025

     BAGGA RAM                                                            Petitioner(s)

                                                     VERSUS

     M/S RANBAXY LABORATORIES & ORS.                                      Respondent(s)



     Date : 06-08-2025 This petition was called on for hearing today.



     For Petitioner(s) :
                                       Ms. Harshika Varma, Adv.
                                       Mr. Siddhartha Iyer, AOR


     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Await service on respondent nos.1 to 4.

List again on 16.09.2025.

MASHROOR ALAM KHAN Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.08.08 16:57:02 IST Reason: