Supreme Court - Daily Orders
Bagga Ram vs M/S Ranbaxy Laboratories on 6 August, 2025
ITEM NO.65 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Petition(s) for Special Leave to Appeal (C) No(s). 14342/2025
BAGGA RAM Petitioner(s)
VERSUS
M/S RANBAXY LABORATORIES & ORS. Respondent(s)
Date : 06-08-2025 This petition was called on for hearing today.
For Petitioner(s) :
Ms. Harshika Varma, Adv.
Mr. Siddhartha Iyer, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Await service on respondent nos.1 to 4.
List again on 16.09.2025.
MASHROOR ALAM KHAN Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.08.08 16:57:02 IST Reason: