Section 7 in The Orissa Finance Service Rules, 1979
7. Appointment by Selection to Orissa Finance Service Class II.
- No person shall be considered for appointment by selection under Clause (c) of Rule 3(1) to Orissa Finance Service Class II unless-(a)he is of outstanding merit and ability;(b)he has worked for at least 3 years in a post carrying a scale of pay the minimum of which is not less than Rule 400 or the maximum of which is not less than Rs. 620;(c)he has passed the prescribed departmental examination;(d)he is not more than 55 years of age on the 1st day of April of the year in which the selection is made.
