Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Chattisgarh - Subsection Section 32(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (c)the conditions under which students shall be admitted to courses of study and curricular and examination for degrees, diplomas other academic distinctions;
