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State of Odisha - Section

Section 7 in The Orissa Anatomy Act, 1975

7. Duty of Police and other Officers to assist in obtaining possession of unclaimed bodies.

- All officers and servants of the Police, Medical and Public Health Departments, all officers and servants in the employ of a local authority, and all village officers and servants shall be bound to take all reasonable measures to assist the Authorised Officer in taking possession of an unclaimed body.