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State of Gujarat - Section

Section 29 in Swarnim Gujarat Sports University Act, 2011

29. Inspection of colleges and report.

(1)Every affiliated college shall furnish such reports, returns and other information as the Board after consulting the Academic Council may require in order to judge the efficiency of such college.
(2)The Board shall cause every such college to be inspected from time to time by the inspection committee consisting of the Vice-Chancellor who shall be the Chairman and such other members, as may be appointed by the Board in accordance with the regulations.
(3)It shall be the duty of the inspection committee on the direction of the Board in this behalf, to inspect an affiliated college, and make a report to the Board.
(4)The Board may call upon the college so inspected to take, within a specified period, such actions as may appear to it to be necessary.