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Calcutta High Court

Abhishek Banerjee vs Kailash Vijayvargiya on 9 August, 2019

Author: Soumen Sen

Bench: Soumen Sen

                                   ORDER SHEET

                                  CC 35 of 2019

                         IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Contempt)
                                 ORIGINAL SIDE


                               ABHISHEK BANERJEE
                                     Versus
                             KAILASH VIJAYVARGIYA


         BEFORE:
         The Hon'ble JUSTICE SOUMEN SEN

Date : 9th August, 2019.

Appearance:

Mr. Soumabho Ghose, Adv.
Mr. Nikunj Berlia, Adv.
Mr. A.K. Nag, Adv.
Mr. Piyush Agarwal, Adv.
The Court: Although no Rule has been issued but when this matter is called, Mr. Nikunj Berlia, Advocate appears and submits that he has received instruction to represent the alleged contemnor in this proceeding. A prayer is made for adjournment on behalf of the petitioner.
Let this matter stand adjourned till 30th August, 2019. A copy of the contempt application shall be served upon Mr. Berlia by 14th August, 2019.
(SOUMEN SEN, J.) R.Bhar