Calcutta High Court
Abhishek Banerjee vs Kailash Vijayvargiya on 9 August, 2019
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CC 35 of 2019
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
ABHISHEK BANERJEE
Versus
KAILASH VIJAYVARGIYA
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 9th August, 2019.
Appearance:
Mr. Soumabho Ghose, Adv.
Mr. Nikunj Berlia, Adv.
Mr. A.K. Nag, Adv.
Mr. Piyush Agarwal, Adv.
The Court: Although no Rule has been issued but when this matter is called, Mr. Nikunj Berlia, Advocate appears and submits that he has received instruction to represent the alleged contemnor in this proceeding. A prayer is made for adjournment on behalf of the petitioner.
Let this matter stand adjourned till 30th August, 2019. A copy of the contempt application shall be served upon Mr. Berlia by 14th August, 2019.
(SOUMEN SEN, J.) R.Bhar