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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(i) in The Indian Forest (Maharashtra Unification and Amendment) Act, 1960

(i)in sub-section (1), for the words beginning with the brackets and letter "(b)" and ending with the words " or who, in a reserved forest- "the following shall be substituted, namely :-