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State of Bihar - Section

Section 16 in Bihar Chaukidari Manual

16.

Officers when on tour should take the opportunity of seeing and becoming personally acquainted with as many members of the panchayat as possible, and those of the neighbourhood should be invited to attend at the local camps; but the practice of calling in the panchayat in batches to the thana or elsewhere should be avoided, it is disliked by the panchayats, and little good can be effected thereby.