Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(r) in Nims University Rajasthan, Jaipur Act, 2008

(r)"regulating body" means a body established or constituted by or under any law tor the time being in force laying down norms and conditions for ensuring academic standards of higher education, such as UGC, A1CTE, NCTE, MCI, PCI, NAAC, ICAR, DEC, CSIR etc. and includes the State Government;