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[Cites 0, Cited by 0] [Section 13(14)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(14)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(a)The Centre Superintendent shall appoint invigilators ordinarily from amongst the teachers of the institution according to norms prescribed by the Council.