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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(xvii) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976

(xvii)The licensee shall provide suitable rent-fee quarters for the Excise staff in close proximity to the manufactory or, in lieu thereof, pay such house rent allowance as may be fixed by the Excise Commissioner.